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State of Uttar Pradesh - Section

Section 8 in U.P. Prisoners Attendance in Courts Rules, 1956

8.

The strength of the escort shall be as follows on ordinary occasions:Strength
Number of Prisoners     Head Constables Constables
1 to 3 prisoners ... ... ... 2
4 to 6 prisoners ... ... ... 3
7 to 10 prisoners ... ... 1 4
11 to 15 prisoners ... ... 2 5
16 to 25 prisoners ... ... 2 8
26 to 50 prisoners ... ... 3 10
Provided that when undertrial prisoners are excused from wearing hand cuffs the strength of their escort shall be two constables for each undertrial prisoner with head constables as in the scale above except for journeys made in police vans when the usual strength of escort may suffice :Provided further that where an escort is required of notorious criminal, a special guard as may be prescribed shall be supplied.