Orissa High Court
Ajit Kumar Routray vs State Of Odisha & Others ... Opp. Parties on 3 November, 2020
Author: S.Pujahari
Bench: S.Pujahari
CORAM : HON'BLE SHRI JUSTICE S.PUJAHARI
WPC No.28591 of 2020
Ajit Kumar Routray ... Petitioner
- Versus -
State of Odisha & others ... Opp. Parties
02. 3.11.2020 In the wake of the pandemic Covid-19, the case is
taken up through V.C.
Learned counsel for the petitioner submits that
the petitioner does not want to press this writ petition and
he may be permitted to withdraw the same.
Considering the aforesaid submission, the writ
petition stands disposed of as withdrawn.
The parties may utilize the copy of this order as
per the High Court's Notice No.4587 dated 25.03.2020.
..........................
S.Pujahari, J.