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Orissa High Court

Ajit Kumar Routray vs State Of Odisha & Others ... Opp. Parties on 3 November, 2020

Author: S.Pujahari

Bench: S.Pujahari

                      CORAM : HON'BLE SHRI JUSTICE S.PUJAHARI

                                   WPC No.28591 of 2020
                            Ajit Kumar Routray              ...    Petitioner
                                            - Versus -
                            State of Odisha & others        ...    Opp. Parties




02. 3.11.2020               In the wake of the pandemic Covid-19, the case is
                   taken up through V.C.
                            Learned counsel for the petitioner submits that
                the petitioner does not want to press this writ petition and
                he may be permitted to withdraw the same.
                         Considering the aforesaid submission, the writ
                petition stands disposed of as withdrawn.
                            The parties may utilize the copy of this order as
                   per the High Court's Notice No.4587 dated 25.03.2020.


                                                            ..........................
                                                             S.Pujahari, J.