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State of Odisha - Section

Section 32 in The Orissa Dental Council Rules, 1969

32.

Notice of every meeting shall be despatched by the Registrar to each member of the Council thirty days before the date of annual general meeting and fifteen days before the date of special meeting called under the proviso to Rule 30 or under the first proviso to Clause (b) of Sub-rule (1) of Rule 34.