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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 31(2) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(2)The University shall be responsible for the Agricultural Extension Educational Activities in the State necessary to inform and demonstrate to the farmers the findings of research on improved practices essential to improve rural living and to increase Agricultural Production with special emphasis on food production and utilization. In order that the University may conduct such activities, the State shall transfer to the University the necessary personal, facilities and, funds in accordance with a plan to be developed and mutually agreed upon by the Board and the Government.