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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2)(iii) in The Pre-Natal Diagnostic Techniques (Regulation And Prevention of misuse) Act, 1994

(iii)the procedure to be followed by the members of the Central Supervisory Board in the discharge of their functions under sub- section (4) of section 8;