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[Cites 0, Cited by 0] [Section 313(3)] [Section 313] [Entire Act]

State of Odisha - Subsection

Section 313(3)(d) in The Orissa Municipal Corporation Act, 2003

(d)the highest rate at which any trade effluent may be discharged in pursuance of the trade effluent notice, either generally or in to a particular drain; and