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State of Bihar - Section

Section 38 in Bihar Board's Miscellaneous Rules, 1958

38. Duration of tour and sketch of inspection to be made.

- Commissioners, District Officers, and Sub-Divisional Officers should be personally acquainted with all parts of their respective jurisdictions, and should inspect with reasonable frequency, all public institutions therein situated, and should make from time to time in person, such local enquiries as may be necessary to enable them to conduct their duties with satisfaction to themselves and Government or supply any information specially required by Government.