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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(3)(b) in The Tamil Nadu Catering Establishments Act, 1958

(b)Every employee shall be paid wages [* * *] [The expression 'at the ordinary rates of wages as defined in the Explanation to section 8' was omitted by Tamil Nadu Act 29 of 1975.] for each of the holidays allowed to him under sub-section (2).