Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1002] [Entire Act] Bengal Presidency - Subsection Section 1002(d) in Police Regulations, Bengal , 1943 (d)The Superintendent at his monthly check shall see that the overhauls are duly made and that the arms have been recalled from police-stations where necessary. |See regulation 237(h)].
