Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act] NCT Delhi - Subsection Section 52(2)(g) in The Delhi Urban Shelter Improvement Board Act, 2010 (g)the form of annual report of the Board and the date on or before which it shall be submitted to the Government;