Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 460J in The Mumbai Municipal Corporation Act, 1888 460J. [* * *] [Section 460J was deleted by Maharashtra 10 of 1998, Section 204.] Contracts entered into for the purposes of the undertaking
