Himachal Pradesh High Court
Manormam Devi vs . The Principal Secretary (Fcs&Ca) & ... on 27 January, 2023
Author: Virender Singh
Bench: Virender Singh
Manormam Devi vs. The Principal Secretary (FCS&CA) & others CMPMO No. 53 of 2023 .
27.01.2023 Present: Mr. Mukul Sood, Advocate, for the petitioner.
Mr. Harinder Singh Rawat and Mr. Y.P.S. Dhaulta, Additional Advocates General, with Ms. Seema Sharma, Deputy Advocate General, for the respondent/State.
CMPMO No. 53 & CMP No. 1068 of 2023 Notice. Ms. Seema Sharma, learned Deputy Advocate General, appears and waives service of notice on behalf of the respondents/State. Reply, if any, be filed before the next date of hearing.
List before the appropriate Bench on 13th March, 2023. In the meantime, operation of Annexure P11 shall remain stayed.
CMP No. 1069 of 2023The application is disposed of with a direction to the petitioner to file English translation of documents, before the next date of hearing.
( Virender Singh ) Vacation Judge 27th January, 2023 (virender) ::: Downloaded on - 28/01/2023 20:31:10 :::CIS