Patna High Court - Orders
Rajender Singh & Ors vs The State Of Bihar on 30 April, 2018
Author: Ashwani Kumar Singh
Bench: Ashwani Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.22422 of 2018
Arising Out of PS.Case No. -131 Year- 2016 Thana -GAURICHAK District- PATNA
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Rajender Singh & Ors
.... .... Petitioner/s
Versus
The State of Bihar
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Surendra Kumar Mishra
For the Opposite Party/s : Mr. Sri Vinod Shankar Modi
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CORAM: HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH
ORAL ORDER
2 30-04-2018Learned counsel for the petitioners prays for one week time in order to bring on record the FIR of Gaurichak P.S.Case No. 123 of 2016 by filing a supplementary affidavit.
As prayed for, put up under the same heading on 7th May, 2018.
(Ashwani Kumar Singh, J) Pradeep/-
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