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Supreme Court - Daily Orders

M/S Star Wire (India) Vidyut Pvt Ltd vs Haryana Electricity Regulatory ... on 5 January, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.49                          COURT NO.1                 SECTION IV-B

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).8432/2017

     (Arising out of impugned final judgment and order dated 23-11-2016
     in FO No.25337/2015 passed by the High Court of Punjab & Haryana at
     Chandigarh)

     M/S STAR WIRE (INDIA) VIDYUT PVT LTD                            Petitioner(s)

                                                VERSUS

     HARYANA ELECTRICITY REGULATORY COMMISSION                       Respondent(s)

     Date : 05-01-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner(s)             Mr. P. S. Sudheer, Adv.
                                   Mr.Rishi Maheshwari, Adv.
                                   Ms.Mayuri Nayyar Chawla, Adv.
                                   Mr.Bharat Sood, Adv.
                                   Ms.Shruti Jose, Adv.
                                   Ms.Subhoshree Sil, Adv.

     For Respondent(s)             Mr. Pallav Mongia, Adv.
                                   Mr.Mridul Chakraborty, Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

In terms of the letter circulated by learned counsel for the respondent, let the matter be listed after four weeks.

     (Chetan Kumar )                                               (H.S.Parasher)
      Court Master                                              Assistant Registrar



Signature Not Verified

Digitally signed by
SATISH KUMAR YADAV
Date: 2018.01.08
19:17:44 TLT
Reason: