Supreme Court - Daily Orders
M/S Star Wire (India) Vidyut Pvt Ltd vs Haryana Electricity Regulatory ... on 5 January, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.49 COURT NO.1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).8432/2017
(Arising out of impugned final judgment and order dated 23-11-2016
in FO No.25337/2015 passed by the High Court of Punjab & Haryana at
Chandigarh)
M/S STAR WIRE (INDIA) VIDYUT PVT LTD Petitioner(s)
VERSUS
HARYANA ELECTRICITY REGULATORY COMMISSION Respondent(s)
Date : 05-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. P. S. Sudheer, Adv.
Mr.Rishi Maheshwari, Adv.
Ms.Mayuri Nayyar Chawla, Adv.
Mr.Bharat Sood, Adv.
Ms.Shruti Jose, Adv.
Ms.Subhoshree Sil, Adv.
For Respondent(s) Mr. Pallav Mongia, Adv.
Mr.Mridul Chakraborty, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In terms of the letter circulated by learned counsel for the respondent, let the matter be listed after four weeks.
(Chetan Kumar ) (H.S.Parasher)
Court Master Assistant Registrar
Signature Not Verified
Digitally signed by
SATISH KUMAR YADAV
Date: 2018.01.08
19:17:44 TLT
Reason: