Madhya Pradesh High Court
The State Of Madhya Pradesh vs Govind Narayan Sargaiya on 23 March, 2015
1 MCRC No.2612/2015 23.03.2015 Shri J.D. Suryawanshi, learned counsel for appellant. Let record of the trial Court be requisitioned positively within three months.
Let the case be listed in the week commencing 20th April, 2015 for admission.
(U.C.Maheshwari) (Sheel Nagu)
Judge Judge
Meh/-