Delhi High Court - Orders
Antriksh Bhawan Flat Owners And ... vs Gopal Ansal Huf & Ors on 17 May, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 157/2023 & I.A. 5482/2023 & I.A. 5484/2023 & I.A.
9512/2023
ANTRIKSH BHAWAN FLAT OWNERS AND OCCUPANTS
WELFARE SOCIETY REGD. ..... Plaintiff
Through: None
versus
GOPAL ANSAL HUF & ORS. ..... Defendants
Through: Mr. Ajay Digpal and Mr. Kamal
Digpaal, Advocates for UOI
Mr. Apratim Amimesh Thakur, Mr.
Umesh Agarwal, Mr. Yash Pratap,
Ms. Sanjana Singh and Mr. Bikash
Mohanty, Advocates for D-2
Mr. Anupam Srivastava, ASC for
GNCTD with Ms. Sarita Pandey,
Advocate for D-4
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 17.05.2023 No one has appeared on behalf of the plaintiff either to take passover or an adjournment when the matter was called.
In the interest of justice, list on 22nd September, 2023.
CHANDRA DHARI SINGH, J MAY 17, 2023 gs/db Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 10:48:40