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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2)(x) in Rajasthan Ropeway Rules, 2000

(x)the arrangements for embarkation and disembarkation of persons, animals and goods are safe and efficient and do not involve danger to life or property;