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State of Chattisgarh - Section

Section 157 in The Chhattisgarh Motor Vehicles Rules, 1994

157. Side Overhang.

- In the case of a vehicle used as a stage carriage no part of the vehicle other than a direction indicator, when in operation, or a driving mirror shall project laterally more than thirty-five centimetres beyond the centre line of the rear wheels in the case of single rear wheels or more than fifteen centimetres beyond the extreme outer edge of the outer tyres in the case of dual rear wheels.