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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 47(4) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions of Intra-State Open Access) Regulations, 2015

(4)Embedded open access consumers shall also be liable to pay composite operating charges @ Rs. 2,000/- per day or part of the day for each transaction to the SLDC or as determined by the Commission from time to time.