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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 41(3) in The Jammu and Kashmir Ayurvedic and Unani Practitioners Act, 1959

(3)A qualifying examination shall be an examination in the Ayurvedic or Unani or Sowa Rigpa (Amchi), or Naturopathy System held for the purpose of granting a diploma, degree or certificate conferring the right of registration under this Act by the Board or by any of the institutions which on the recommendations of the Board may be specified by the Government by notification as being authorized to hold a qualifying examination.