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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The Lifeboatmen's (Qualifications and Certificates) Rules, 1963

(2)The marks obtained by each successful candidate shall be entered in the mark sheet in the form set out in Appendix "C" and the mark sheet and the application of the candidate with part "B" thereof duly completed together with the documents in original received with the application shall be forwarded to the Principal Officer.