Allahabad High Court
Mohd. Tayyab vs State Of U.P. And 3 Ors. on 27 May, 2014
Author: Sheo Kumar Singh
Bench: Sheo Kumar Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- SPECIAL APPEAL No. - 281 of 2014 Appellant :- Mohd. Tayyab Respondent :- State Of U.P. And 3 Ors. Counsel for Appellant :- M.A. Khan,Chandra Bhan Gupta Counsel for Respondent :- C.S.C.,J.A. Azami,S.K. Singh Paliwal Hon'ble Sheo Kumar Singh,J.
Hon'ble Attau Rahman Masoodi,J.
Two weeks and no more is granted to the learned counsel for the appellant to file rejoinder affidavit, failing which the matter shall be heard on the next date of listing.
List in the second week of July, 2014.
Order Date :- 27.5.2014 M.A.A. ( A.R. Masoodi, J.) ( S.K. Singh, J. )