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[Section 105]
[Entire Act]
State of Punjab - Subsection
Section 105(4) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014
| (a) the Chief Executive Officer of the Concerned Zila Parishad | Chairman |
| (b) the District Transport Officer or his representative | Member |
| (c) the Works Manager Punjab Roadways or Pepsu Road TransportCorporation. | Member |
| (d) two officers of the concerned Panchayat Samiti or the ZilaParishad, as the case may be, one of whom should be anaccounts/finance functionary. | Member |
| (e) the Deputy Chief Executive Officer of the Concerned ZilaParishad | Member Secretary |