Section 37 in The East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948
37. Powers of officers to enter upon land for purposes of survey and demarcation.
- The Consolidation Officer and any person acting under his orders may, in the discharge of any duty under this Act, enter upon and survey land and erect survey marks thereon and demarcate the boundaries thereof and do all other acts necessary for the proper performance of that duty.
