Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] State of Uttar Pradesh - Subsection Section 95(1) in U.P. Revenue Code, 2006 (1)Private Lease by a bhumidhar for a single crop or for period up to one year may be either oral or in writing. Lease agreement for period exceeding one year shall be made by a registered instrument only.
