Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Tamilnadu - Subsection Section 64(d) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962 (d)out of the total extent proposed to be acquired, extent of land which the public trust proposes to utilise for educational or hospital purposes;
