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[Cites 0, Cited by 0] [Section 40(4)] [Section 40] [Entire Act]

State of Bihar - Subsection

Section 40(4)(h) in Bihar Registration Rules, 2008

(h)Register of reference of documents u/s 47-A (in Form no-7 in Appendix-E,) and register of impounding of documents u/s 33 of the Indian Stamp Act 1899(in Form no-8 in Appendix-E),