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Union of India - Section

Section 22 in The Sikh Gurdwaras Committee Election Rules, 1959

22. Notices to be exhibited.

- Outside each polling station and each polling compartment there shall be displayed prominently :-
(i)a notice specifying the polling area the electors of which are entitled to vote at the polling station;
(ii)a list of the validly nominated candidates; and
(iii)instructions for marking the votes on the ballot-papers.