Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 310 in Bihar Board's Miscellaneous Rules, 1958 310. The procedure to be followed by the officer who issues receipt books to collecting agents, as a nazir to his peons, is prescribed in the Practice and Procedure Manual.
