Section 2(h) in The Gujarat Secondary and Higher Secondary Education Act, 1972
(h)"headmaster" means the head of the teaching and non-teaching staff of a secondary school [or of a higher secondary school] [These words inserted by Gujarat 14 of 2002, dated 6th April, 2002.] by whatever style designated;(hh)[ "higher secondary education" means education including post basic education from eleventh standard to twelfth standard; [Clauses (hh), (hhh) and (hhhh) inserted by Gujarat 14 of 2002, dated 6th April, 2002.](hhh)"higher secondary school" means a school imparting higher secondary education;(hhhh)"Higher Secondary School Certificate Examination" means an examination of the students in the twelfth standard;]
