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State of Uttar Pradesh - Section

Section 5 in U.P. Pravidhik Shiksha (Committees and Sub-Committees, Affiliation of Institutions) Regulation, 2000

5. Duties of an Examination Committee.

- Subject to the control of the Board, it shall be the duty of the Committee :
(a)to conduct all examinations of the Board in conformity with the regulations and to fix date for holding them:
(b)to appoint examiners (for theory and practical), moderators, tabulators, collators, scrutinisers, observers and superintendents of centres;
(c)to prepare time schedule for different examinations;
(d)to fix examination fees for admission to the Examination of the Board with the approval of the State government;
(e)to prescribe forms of application for permission to appear at an examination and forms or certificate of diplomas to be granted to successful candidates;
(f)to recommend rates of remuneration to examiners, moderators, tabulators, collators, scrutinisers, centre observers and superintendents of centre, invigilators and other supporting staff in connection with conduct of examinations;
(g)to fix centres of examination; and
(h)to lay down the mode of conduction viva-voice and practical examinations.