Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Bihar - Subsection Section 19(5) in Bihar Employees' State Insurance Medical Service Rules, 1981 (5)Medical Officers attending these examinations will be allowed Travelling Allowance, subject to Rule 108 of the Bihar Travelling Allowance Rules.
