Delhi High Court - Orders
Ca Vinay Aggarwal vs Union Of India Through Ministry Of ... on 6 April, 2026
$~64 to 67
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10303/2023 & CM APPL. 39855/2023
CA VINAY AGGARWAL
.....Petitioner
Through: Mr. Kabir Dixit, and Ms. Vasudha
Banka, Advs.
versus
UNION OF INDIA THROUGH MINISTRY OF CORPORATE
AFFAIRS A WING & ANR.
.....Respondents
Through: Mr.Zoheb Hossain, SPC with
Mr.Pranjal Tripathi and Mr.Satyam,
Advs for NFRA.
65
+ W.P.(C) 5048/2024
CA DEEPAK AGRAWAL
.....Petitioner
Through: Mr.Nimit Bhola, Adv.
versus
UNION OF INDIA, MINISTRY OF CORPORATE AFFAIRS
THROUGH THE SECRETARY & ANR.
.....Respondent
Through: Mr.Rohan Jaitley, CGSC with
Mr.Varun Pratap Singh, Mr.Akshay
Sharma and Mr.Dev Pratap Singh,
Advs for UoI.
Mr.Zoheb Hossain, SPC with
Mr.Pranjal Tripathi and Mr.Satyam,
Advs for NFRA.
66
+ W.P.(C) 952/2025
CHANDAN D LALA
.....Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/04/2026 at 20:59:45
Through: Mr.Karan Sachdev and Mr.Sumit
Khadaria, Advs
versus
UNION OF INDIA & ANR.
.....Respondent
Through: Mr.Zoheb Hossain, SPC with
Mr.Pranjal Tripathi and Mr.Satyam,
Advs for NFRA.
67
+ W.P.(C) 1709/2025, CM APPLs. 8253/2025, 8254/2025 & 9010/2025
NEERAJ BANSAL
.....Petitioner
Through: Mr.Arjun Syal and Mr.Indhirajith
Prabhakaran, Advs.
versus
NATIONAL FINANCIAL REPORTING AUTHORITY NFRA &
ANR.
.....Respondents
Through: Mr.Zoheb Hossain, SPC with
Mr.Pranjal Tripathi and Mr.Satyam,
Advs for NFRA.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 06.04.2026
List on 17.08.2026.
DEVENDRA KUMAR UPADHYAYA, CJ
TEJAS KARIA, J
APRIL 06, 2026/MJ
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/04/2026 at 20:59:45