Supreme Court - Daily Orders
Bhaven Construction vs Exe Engineer Sardar Sarovar Narmada ... on 3 October, 2016
ITEM NO.52 REGISTRAR COURT. 1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Civil Appeal No(s). 14665/2015
BHAVEN CONSTRUCTION Appellant(s)
VERSUS
EXE ENGINEER SARDAR SAROVAR NA.NIGAM&ANR Respondent(s)
(with interim relief and office report)
Date : 03/10/2016 This appeal was called on for hearing today.
For Appellant(s)
Mr. Purvish Jitendra Malkan,Adv.
For Respondent(s)
Ms Mamta Singh, Adv.
Ms. Hemantika Wahi,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Respondent no. 1 and 2 are duly represented. Spare copies for issuance of notice of lodgement of petition of appeal to the High Court be furnished within two weeks time. Notice thereafter be issued.
List again on 5.12.2016. Signature Not Verified
(PAWAN DEV KOTWAL) Digitally signed by HEMA JOSHI Date: 2016.10.04 Registrar 16:42:12 IST Reason: