Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(2) in Tamil Nadu Manual Workers (Construction Workers) Welfare Scheme, 1994 (2)[ Personal Accident Relief;] [Substituted by G.O. Ms. No. 122, dated 24.10.2008, published dated 31.10.2008.]
