Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11B] [Entire Act] State of West Bengal - Subsection Section 11B(2) in Kolkata Municipal Corporation Act, 1980 (2)Composition and function of Area Sabha shall be such as may be prescribed.] [Inserted by the Kolkata Municipal Corporation (A) Act, 2010 (West Bengal Act No. 4 of 2010) w.e.f.1.6.2010]
