Section 2(3)(iii) in The West Bengal Irrigation (Imposition of Water Rate For Damodar Valley Corporation Water) Act, 1958

[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(3)(iii) in The West Bengal Irrigation (Imposition of Water Rate For Damodar Valley Corporation Water) Act, 1958

(iii)any land on the bank of a canal as defined in sub-clause (i) or sub-clause (ii), acquired by the State Government for the Corporation and which is permanently or occasionally covered by water,

Legal Document View

Unlock Advanced Research with PRISMAI

State of West Bengal - Subsection

Section 2(3)(iii) in The West Bengal Irrigation (Imposition of Water Rate For Damodar Valley Corporation Water) Act, 1958