Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Manipur - Subsection Section 27(3) in The Manipur Highways Act, 1979 (3)A Board, so applied, shall be a body corporate and have perpetual succession and a common seal and shall sue and be sued by its own name.
