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Supreme Court - Daily Orders

State Project Director Up Education For ... vs Saroj Maurya on 5 April, 2023

Author: Sanjay Kishan Kaul

Bench: Sanjay Kishan Kaul

                                                1

     ITEM NO.25                             COURT NO.2                   SECTION XI

                               S U P R E M E C O U R T O F           I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No(s).   13553/2022

     (Arising out of impugned final judgment and order dated 18-04-2022
     in SPLA No. 222/2022 passed by the High Court Of Judicature At
     Allahabad)

     STATE PROJECT DIRECTOR
     UP EDUCATION FOR ALL PROJECT BOARD & ORS.                          Petitioner(s)

                                                    VERSUS

     SAROJ MAURYA & ORS.                                Respondent(s)
     IA No. 50639/2023 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 50640/2023 - EXEMPTION FROM FILING O.T.
     IA No. 149714/2022 - EXEMPTION FROM FILING O.T.
     IA No. 180382/2022 - INTERVENTION/IMPLEADMENT
     IA   No.    149713/2022    -   PERMISSION   TO    FILE   ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 05-04-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                         HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH

     For Petitioner(s)               Ms. Garima Prasad, Sr. A.A.G.
                                     Mr. Krishnanand Pandeya, AOR
                                     Mr. Divyanshu Sahay, Adv.

     For Respondent(s)               Mr. Sanjoy Ghose, Sr. Adv.
                                     Ms. Mayuri Raghuvanshi, AOR
                                     Mr. Vyom Raghuvanshi, Adv.
                                     Ms. Akanksha Rathore, Adv.

                                     Mr. Pawan Prakash Pathak, Adv.
                                     Mr. D.K. Singh, Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Applications for permission to file additional Signature Not Verified documents and exemption from filing official Digitally signed by ASHA SUNDRIYAL Date: 2023.04.05 17:03:31 IST Reason: translation are allowed.

2

IA No.180382/2022 – INTERVENTION/IMPLEADMENT Issue notice.

Learned counsel for the respondent(s) accepts notice.

Reply be filed within a week.

List on 02.05.2023.

Learned counsel for parties to file a short synopsis running into not more than three pages each.

Learned counsel for the respondent(s) assures that his submissions will not exceed 15 minutes and so will be the case for the petitioner(s).

(ASHA SUNDRIYAL) (POONAM VAID) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)