Section 94(2)(iii) in The Haryana Motor Vehicles Rules, 1993

[Cites 0, Cited by 0] [Section 94(2)] [Section 94] [Entire Act]

State of Haryana - Subsection

Section 94(2)(iii) in The Haryana Motor Vehicles Rules, 1993

(iii)carry animals on the basis of floor space in the vehicle in accordance with the sale of floor space given below against each category of animals:-

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State of Haryana - Subsection

Section 94(2)(iii) in The Haryana Motor Vehicles Rules, 1993