Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Jharkhand - Subsection Section 50(13) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (13)In case of any vacancy, a new member will be nominated or selected for the remaining period of the tenure from the same State from the same category.
