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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Electricity Regulatory Commission (Licensees' Standards of Performance) Regulation, 2004

1. Short title, commencement and interpretation.

(1)This Regulation may be called the Andhra Pradesh Electricity Regulatory Commission (Licensees' Standards of Performance) Regulation, 2004.
(2)This Regulation shall be applicable to all Licensees engaged in distribution of electricity in the State of Andhra Pradesh.
(3)This Regulation extends to the whole of the State of Andhra Pradesh.
(4)This Regulation shall come into force on the date of its publication in the Andhra Pradesh Gazette.