Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Andhra Pradesh - Section Section 32 in Andhra Pradesh Capital Region Development Authority Act, 2014 32. Power of investment. - The Authority may invest its funds in accordance with the standard investment power of statutory bodies as defined under law.
