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[Cites 0, Cited by 0] [Section 1216] [Entire Act]

Bengal Presidency - Subsection

Section 1216(b) in Police Regulations, Bengal , 1943

(b)The jurisdiction of Court, Armed or Town Inspectors will be held to be limited to the headquarters of the stations to which they are attached while the jurisdiction of other officers attached to Court, Reserve or Town Police shall be held to be the area of the police-station within the limits of which such Court, reserve or town is situated.