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[Cites 0, Cited by 0] [Section 175(5)] [Section 175] [Entire Act]

State of Telangana - Subsection

Section 175(5)(c) in Telangana Panchayat Raj Act, 2018

(c)the reservation of ZPTCs for Backward Classes in the District as allocated under sub-section (3) shall be made by the District Collector after excluding the Zilla Praja Parishad Territorial Constituencies reserved for Scheduled Tribes and Scheduled Castes where the proportion of voters of Backward Classes in the ZPTC to the total voters in the ZPTC concerned is the highest in the descending order;