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Union of India - Section

Section 8 in University Grants Commission (Conferment of Autonomous Status upon Colleges and Measures for Maintenance of Standards in Autonomous Colleges) Regulations, 2018

8. Criteria for Granting Autonomy to Colleges.

- 8.1 Academic reputation and previous performance in university examinations and its academic/co-curricular/ extension activities in the past
8.2Academic/extension / research achievements of the faculty
8.3Quality and merit in the selection of students and teachers, subject to statutory requirements in this regard
8.4Adequacy of infrastructure in terms of class rooms, library books and e-resources, laboratories and equipments, sports facilities, facilities for recreation activities, residential accommodation for faculty and students, transport facilities etc.
8.5Quality of institutional management
8.6Financial strength of the institution
8.7Responsiveness of administrative structure
8.8Motivation and involvement of faculty in the promotion of innovative reforms