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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Madhya Pradesh - Subsection

Section 35(1)(m) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(m)the conditions under which candidates shall be admitted to the examinations of the Institute and shall be eligible for certificates;