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State of Rajasthan - Section

Section 5 in Rajasthan Civil Services (Pension) Rules, 1996

5. Limitations on number of pensions.

(1)A Government servant shall not earn two pensions in the same service or post at the same time or by the same continuous service.
(2)Two Government servants may not simultaneously count service in respect of the same office.
(3)A Government servant who, having retired on a superannuation pension or retiring pension, is subsequently re-employed shall not be entitled to a separate pension or gratuity for the period of his re-employment.