Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1) in Punjab State Human Rights Commission (Annual Statement of Accounts) Rules, 2004

(1)The annual statement of accounts for each financial year, beginning from the first day of April, 1997-98 shall be prepared by the Secretary or any other Officer of the State Commission duly authorized in this behalf by the Secretary.