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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1) in The U.P. Co-operative Societies Employees Service Regulations, 1975

(1)In case of District Central Co-operative Banks, District Co-operative Federations, Uttar Pradesh Postal Employees, Co- operative Bank limited, Lucknow and Oudh and Rohilkhand Railway Employees Co-operative Bank Limited, Lucknow shall consist of-
(a)Chairman/Administrator of the Society, who shall be the Chairman;
(b)the Secretary of the Society, who shall be the Convener, and
(c)Assistant Registrar of the District and